Himachal Pradesh High Court
Neelam Dasson vs . State Of H.P. & Ors A/W on 8 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Neelam Dasson vs. State of H.P. & Ors a/w connected matters CWP No. 180 of 2023 a/w CWP Nos. 192, .
298, 299 and 429 of 2023 08.05.2023 Present: Mr. P.S. Goverdhan, Senior Advocate with Mr. Rakesh Thakur, Advocate, for the petitioners.
Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Reply on behalf of respondents No. 2, 3 and 6stands filed. Reply on behalf of respondents No. 1, 4 and 5 is stated to have been filed today in the Registry.
Rejoinder(s), thereto, be filed within four weeks.
List before appropriate Bench after four weeks.
(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge 8th May, 2023 (himani) ::: Downloaded on - 09/05/2023 20:34:26 :::CIS