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[Section 30]
[Entire Act]
State of Chattisgarh - Subsection
Section 30(1) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004
| (I) Kulpati; | Chairman |
| (II) Kuladhisachiv; | Member |
| (III) Registrar; | Member-Secretary |
| (IV) Dean of Faculties; | Member |
| (V) Nominee of the State Planning Board; | Member |
| (VI) Two principals of college nominated byKulpati; | Member |
| (VII) Two reputed scholars in the field oftechnical education not connected with the University nominatedby the State Government; | Member |
| (VIII) Finance officer of the University; | Member |
| (IX) Two representatives of industry nominatedby the Kuladhipati; | Member |