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State of Chattisgarh - Section

Section 30 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

30. Academic, planning and evaluation Board.

(1)The Academic Planning and Evaluation Board shall consist of the following members, namely: -
(I) Kulpati; Chairman
(II) Kuladhisachiv; Member
(III) Registrar; Member-Secretary
(IV) Dean of Faculties; Member
(V) Nominee of the State Planning Board; Member
(VI) Two principals of college nominated byKulpati; Member
(VII) Two reputed scholars in the field oftechnical education not connected with the University nominatedby the State Government; Member
(VIII) Finance officer of the University; Member
(IX) Two representatives of industry nominatedby the Kuladhipati; Member
(2)One-third of the members of the &0ard shall form quorum.
(3)The term of the Academic Planning and Evaluation Board shall be three years.
(4)The Academic Planning and Evaluation Board shall have the following powers and perform the following duties, namely : -
(I)to prepare the short-term and long term plans of the University;
(II)to consider and forward to the Executive Council with its recommendations ®c research projects and academic programmes proposed by the faculties and to bring about inter-faculty co-ordination for taking up projects on inter faculty basis;
(III)to suggest new academic programmes for the faculties and to do academic evaluation of affiliated colleges and polytechnics of the University from time to time;
(IV)to make proposals for the establishments of departments, institutions of research and specialised studies, laboratories and museums;
(V)to evaluate from time to time the working of the University Teaching Departments, and Schools of Studies;
(VI)To evaluate periodically the progress of the plans.