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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Khuda Bakhsh Oriental Public Library Act, 1969

(2)In particular and without prejudice to the generality of the foregoing provision, the Board may take such steps as it thinks fit-
(a)for providing for instruction and research in matters relating to libraries and for the advancement of learning and dissemination of knowledge in such matters; and
(b)to do all such other things as may be necessary for the discharge of its functions under this Act.