Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] Union of India - Subsection Section 16(2)(a) in The Khuda Bakhsh Oriental Public Library Act, 1969 (a)for providing for instruction and research in matters relating to libraries and for the advancement of learning and dissemination of knowledge in such matters; and