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State of Andhra Pradesh - Section

Section 160 in Andhra Pradesh Panchayat Raj Act, 1994

160. Rules for the conduct of the business at a meeting of a [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.].

- Every [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] shall in regard to the conduct of business at its meetings, follow such rules as may be prescribed.