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State of Karnataka - Section

Section 27 in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

27. The Finance Committee.

(1)The Finance Committee shall consist of the following, namely:-
(i)The Chancellor or his Nominee - Chairperson
(ii)The Director – Member
(iii)The COO&R- Member
(iv)The Deans- Members
(v)Finance Officer – Secretary
(vi)One nominee of the Sponsoring Body- Member; and
(vii)Such other members as may be specified by the Board of Management.
(2)The Finance Committee shall be the principal financial body of the Institute to take care of financial matters and shall co-ordinate and exercise general supervision over the financial matters of the Institute.