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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(o) in Bihar Education Code, 1961

(o)Crafts -
(i)What is the craft standard of teachers and pupils ? Can it compare well with locally available articles of handicrafts ? Is any attempt made to improve the quality of crafts ?
(ii)Has any attempt been made to introduce variety of smaller handicrafts particularly those based upon some local practices and out of locally available materials ?
(iii)Have artistic handicrafts been attempted ?