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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Mineral Conservation And Development Rules, 1988

(2)As far as practicable the complete width of the ore/mineral body shall be worked:Provided that the Chief Controller of Mines may permit in writing leaving of certain portions in underground if it is necessary for the support or protection to the mine workings.