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Union of India - Section

Section 18 in The Mineral Conservation And Development Rules, 1988

18. Sub-grade minerals to be brought to surface.

(1)All the sub-grade ore/minerals wherever obtained in underground workings shall be brought to the surface instead of leaving or packing them in underground.
(2)As far as practicable the complete width of the ore/mineral body shall be worked:Provided that the Chief Controller of Mines may permit in writing leaving of certain portions in underground if it is necessary for the support or protection to the mine workings.