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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(a) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(a)All examiners, whetherExternal or Internal, shall acknowledge the receipt of the packets of answer-books on the day these are received by them. This (date of receipt) is necessary to expedite the preparation of payment Bills.