Section 5(iv) in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971
(iv)A declaration as prescribed in Form No. 4 duly attested by Head of the Educational Institution last attended Gazetted Officers or M.P., M.L.A. or Chairman of Municipal Board or Pramukh of Zila Parishads or Pradhan of Panchayat Samiti.]
