Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(2) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999 (2)These rules extend to the whole of the State of Andhra Pradesh and also to assets, liabilities, Proceedings and Personnel of the Andhra Pradesh State Electricity Board, which are existing outside the State.
