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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(2)(c) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(c)Revenue from other business mentioned in clause (2) of Regulation 37.