Section 42 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011
42. Ordinances.
- Subject to the provisions of this Adhiniyam and the statutes, the ordinances may provide for all or of the following matters, namely : -(a)the conduct of examinations including the appointments of examiners and their terms and conditions;(b)the admission of the students to the Vishwavidyalaya and their enrolment and continuance as such and the conditions and procedures for dropping students from enrolment;(c)the fees which may be charged by the Vishwavidyalaya;(d)the courses of study to be laid down for all degrees, diplomas and other distinctions;(e)the conditions under which students shall be admitted to the degrees diplomas or other courses and examinations of the Vishwavidyalaya and their eligibility for the award of degrees and diplomas;(f)the condition of conferment of degrees, diplomas and other academic distinctions;(g)the maintenance of discipline among the students of the Vishwavidyalaya;(h)the special arrangements, if any which may be made for residence, discipline and teaching women students;(i)the conditions of residence of students of the Vishwavidyalaya and the levy of fees for hostel;(j)the recognition and management of hostels not 'maintained by the Vishwavidyalaya; and(k)any other matter required by Adhiniyam or Statutes to be dealt by or under the Ordinance of the Vishwavidyalaya.
