Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Chattisgarh - Subsection Section 42(b) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (b)the admission of the students to the Vishwavidyalaya and their enrolment and continuance as such and the conditions and procedures for dropping students from enrolment;
