Himachal Pradesh High Court
Shiv Sharan Sharma vs . State Of H.P. & Others. on 17 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Shiv Sharan Sharma vs. State of H.P. & Others.
CWP No.2045 of 2016 .
17.05.2022 Present: Mr. Surender Sharma, Advocate, for the petitioner.
Mr. Vikas Rathore, Additional Advocate General, for respondents No.1,3 and 4/State. Mr. Balram Sharma, ASGI, for respondent No.2.
Learned Counsel for the petitioner prays for and is granted time to go through the judgment passed by Larger Bench of this Court in LPA No.4011 of 2013.
List after two weeks.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 17, 2022 (reena) ::: Downloaded on - 18/05/2022 20:05:58 :::CIS