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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(iii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(iii)to make recommendations to the Board on all matters relating to the finances of the University.