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State of Jharkhand - Section

Section 176 in Bihar Education Code, 1961

176. Purpose of the colleges.

- Teachers' Training Colleges in the State are maintained by the State Government for the professional training of actual or prospective graduate teachers of secondary and other kinds of schools and prospective sub-inspectors of schools and other officers of the Department. The College fulfils the following aims :-
(i)to give the pupil-teachers practical experience of the life of a community based on co-operative work for the common good;
(ii)to help the pupil-teachers to understand and accept the social objectives of the new pattern of education and the implications of the new order envisaged in it;
(iii)to encourage the development of all the faculties, physical, intellectual, aesthetic and spiritual of the pupil-teachers towards the achievement of well integrated and harmoniously balanced personality;
(iv)to equip the pupil-teachers professionally for the work, e.g., enable them to understand and meet the physical, intellectual and emotional needs of children.