Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 176] [Entire Act] State of Jharkhand - Subsection Section 176(iv) in Bihar Education Code, 1961 (iv)to equip the pupil-teachers professionally for the work, e.g., enable them to understand and meet the physical, intellectual and emotional needs of children.
