Himachal Pradesh High Court
Nahan Gaurav Vikas Sanstha (Regd.) vs . Union Of India And Others on 9 August, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Nahan Gaurav Vikas Sanstha (Regd.) vs. Union of India and others CWPIL No. 9 of 2022 .
09.08.2023 Present: Mr. Aditya Chauhan, Advocate, for the petitioner.
Mr. Balram Sharma, DSGI, for respondent no. 1.
Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General and M/s Arsh Rattan and Sidharth Jalta, Deputy Advocate of Generals, for respondents no. 2 to 4 and 6/State.
Mr. Vivekanand, Advocate, for respondent no. 5. rt Mr. Ashok Kumar Tyagi, Advocate, for respondent no. 7, though stated to be dead.
Mr. Shyam Singh Chauhan, Advocate, for the applicants in CMP No. 10232 of 2023.
CMP No. 10232 of 2023Notice. Mr. Aditya Chauhan, learned Counsel, accepts notice on behalf of the non-applicant/petitioner. Response to the application be filed within four weeks.
List on 25.09.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge August 09, 2023 (narender) ::: Downloaded on - 09/08/2023 20:57:42 :::CIS