- The following shall be the officers of the University, namely:-(i)The Chancellor,(ii)The Vice-Chancellor,(iii)The [Pro-Vice-Chancellor] [This word was substituted for the word 'Rector' by Gujarat 6 of 1973, section 6 (a).], [***] [The words 'if any' deleted by Gujarat 10 of 1982, dated 24Ih February, 1982 (w.r.e.f. 09-12-1981).](iv)The Deans of Faculties,(v)The Registrar, [* * *] [The word 'and' was deleted by Gujarat 6 of 1973, section 6 (b).],[(v-a) The University Librarian, and] [Item (v-a) was inserted by Gujarat 6 of 1973, section 6 (c).],(vi)Such other officers in the service of the University as may be declared by the Statutes to be officers of the University.
