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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(iii) in The Gujarat University Act, 1949

(iii)The [Pro-Vice-Chancellor] [This word was substituted for the word 'Rector' by Gujarat 6 of 1973, section 6 (a).], [***] [The words 'if any' deleted by Gujarat 10 of 1982, dated 24Ih February, 1982 (w.r.e.f. 09-12-1981).]