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[Cites 0, Cited by 0] [Section 159A] [Entire Act]

State of West Bengal - Subsection

Section 159A(6) in The Howrah Municipal Corporation Act, 1980

(6)The owner or occupier of any premises shall seal the overhead tanks, cisterns or water receptacles to prevent mosquito breeding and shall provide safe ladder for making the overhead tanks or cisterns or water receptacles approachable in order to facilitate inspection of the water in the container by the authorities of the Corporation.