Section 126(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
(2)The persons referred to in clause (1) above and attending the said lectures and instruction may be granted a certificate in such form and in such manner and on their fulfilling such conditions, as may, from time to time, be determined by the Executive Council by a resolution in this behalf taking into consideration the recommendations of the Academic Council.