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State of Maharashtra - Section

Section 126 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

126. Grant of Certificate to Field Workers, Farmers and other Persons not enrolled as Regular Students.

(1)The University may at any of its constituent colleges, affiliated colleges, constituent institutions or recognised institutions provide lectures and instruction for field workers, farmers and other persons not enrolled as regular students of the University as shall be determined by the Executive Council by a resolution in this behalf in consultation with Academic Council in accordance with the provisions of clause (vi) of section 6 and as per directions under sections 7 and 12.
(2)The persons referred to in clause (1) above and attending the said lectures and instruction may be granted a certificate in such form and in such manner and on their fulfilling such conditions, as may, from time to time, be determined by the Executive Council by a resolution in this behalf taking into consideration the recommendations of the Academic Council.