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State of Uttar Pradesh - Section

Section 8 in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

8. Objects of the Institute.

- The objects of the Institute shall be,-
(a)to create a centre of excellence for providing medical care, educational and research facilities of high order in the field of medical sciences and specialities and super specialities and such others, as may emerge in future, including continuing medical education on the pattern of All India Institute of Medical Sciences, New Delhi;
(b)to provide for multi purpose speciality and super speciality hospitals and trauma centres by upgrading the existing institutions, and to establish them as a centre of excellence and to provide treatment for patients therein;
(c)to develop excellence in teaching and training at undergraduate, postgraduate, doctoral and postdoctoral medical education and research in super-specialities so as to set a high standard of medical education;
(d)to develop training centres and facilities for paramedical human resource;
(e)to establish specialised and individual departments to deal with emerging medical, surgical and allied specialities and sub-specialities.