Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(c) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(c)to develop excellence in teaching and training at undergraduate, postgraduate, doctoral and postdoctoral medical education and research in super-specialities so as to set a high standard of medical education;