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State of Rajasthan - Section

Section 1 in The Rajasthan District Boards Act, 1954

1. Short title, extent and commencement.

(1)This Act may be called the Rajasthan District Boards Act, 1954.
(2)It extends to the whole of Rajasthan.
(3)It shall come into force on such [date and in such areas of Rajasthan as the State Government may] [Came into force with effect from 26-1-1955, vide Notification No. F.1 (n)(v)(2) L.S.G. dated 8-1-1955], by notification in the Rajasthan Gazette, specify in that behalf.