Section 1(3) in The Rajasthan District Boards Act, 1954
(3)It shall come into force on such [date and in such areas of Rajasthan as the State Government may] [Came into force with effect from 26-1-1955, vide Notification No. F.1 (n)(v)(2) L.S.G. dated 8-1-1955], by notification in the Rajasthan Gazette, specify in that behalf.
