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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981

(2)"Administrative Committee" shall be constituted as under:
(i) Additional Registrar(In charges of Processing and Cold Storages), Cooperative Societies, Uttar Pradesh ... Chairman
(ii) Representative of National Co-operative Development Corporation (NCDC) ... Member
(iii) One Chairman of a Society to be nominated by the Authority ... Member
(iv) One nominee of the Committee of Management of the Federation ... Member
(v) One nominee of the Uttar Pradesh Cooperative Federation Ltd., Lucknow ... Member
(vi) One nominee of the Uttar Pradesh Cooperative Bank Ltd., Lucknow ... Member
(vii) Managing Director of the Apex. Federation Ltd. ... Member-Secretary