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[Section 4]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 4(2) in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981
| (i) | Additional Registrar(In charges of Processing and Cold Storages), Cooperative Societies, Uttar Pradesh | ... | Chairman |
| (ii) | Representative of National Co-operative Development Corporation (NCDC) | ... | Member |
| (iii) | One Chairman of a Society to be nominated by the Authority | ... | Member |
| (iv) | One nominee of the Committee of Management of the Federation | ... | Member |
| (v) | One nominee of the Uttar Pradesh Cooperative Federation Ltd., Lucknow | ... | Member |
| (vi) | One nominee of the Uttar Pradesh Cooperative Bank Ltd., Lucknow | ... | Member |
| (vii) | Managing Director of the Apex. Federation Ltd. | ... | Member-Secretary |