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State of Uttar Pradesh - Section
Section 4 in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981
4. Constitution of cadre authority and administrative committee.
| (i) | Chairman of the Federation | ... | Chairman |
| (ii) | Three Chairman of Societies, to be nominated by the Registrar | ... | Members |
| (iii) | One representative of the Registrar | ... | Member |
| (iv) | Two nominees of the Government representing the Co-operative and Finance Departments | ... | Member |
| (v) | One nominee of the Uttar Pradesh Cooperative Federation Ltd., Lucknow | ... | Member |
| (vi) | One nominee of the Uttar Pradesh Cooperative Bank Ltd., Lucknow | ... | Member |
| (vii) | One representative of National Cooperative Development Corporation (NCDC) | ... | Member |
| (viii) | Managing Director of the Federation | ... | Member-Secretary |
| (i) | Additional Registrar(In charges of Processing and Cold Storages), Cooperative Societies, Uttar Pradesh | ... | Chairman |
| (ii) | Representative of National Co-operative Development Corporation (NCDC) | ... | Member |
| (iii) | One Chairman of a Society to be nominated by the Authority | ... | Member |
| (iv) | One nominee of the Committee of Management of the Federation | ... | Member |
| (v) | One nominee of the Uttar Pradesh Cooperative Federation Ltd., Lucknow | ... | Member |
| (vi) | One nominee of the Uttar Pradesh Cooperative Bank Ltd., Lucknow | ... | Member |
| (vii) | Managing Director of the Apex. Federation Ltd. | ... | Member-Secretary |