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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(iii) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(iii)There shall be multipurpose field for outdoor sport, with at least two- hundred meter track and a hall for gymnastic and indoor games and sports.