Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(2) in The Central Silk Board Silkworm Seed Regulations, 2010 (2)The chawki silkworm rearer shall rear a minimum quantity of 1.5 lakh Disease free layings per annum from the third year of registration.
