Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 198] [Entire Act] State of Rajasthan - Subsection Section 198(i) in Rajasthan Panchayati Raj Rules, 1996 (i)sanctioned strength cader wise, pay scale, rate of pay, dearness allowance, increments which will fall due during the currency of the budget year.
