Section 198 in Rajasthan Panchayati Raj Rules, 1996
198. Estimate for establishment.
- Panchayat Samiti and Zila Parishad shall also separately prepare estimate of expenditure on establishment indicating :(i)sanctioned strength cader wise, pay scale, rate of pay, dearness allowance, increments which will fall due during the currency of the budget year.(ii)probable savings due to vacancies.
