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State of Punjab - Section

Section 77A in The Punjab Factory Rules, 1952

77A. [ Medical Examination of Canteen Staff. [Substituted vide Punjab Government Notification No. G.S.R. 85/C.A. 63/48/Section 112/Amd. (16) 77 dated 25th August, 1977.]

(1)Annual medical examination for the fitness of each member of the canteen staff who handles food-stuffs shall be carried out by the Factory Medical Officer or the Certifying Surgeon which should include the following :-
(i)Routine blood examination.
(ii)Routine and bacteriological testing of faces and urine for germs of dysentery and typhoid fever.
(iii)Any other examination including chest X-Ray that may be considered necessary by the factory medical officer or the Certifying Surgeon.
(2)Any person who in the opinion of the Factory Medical Officer or the Certifying Surgeon is unsuitable for employment on account of possible risk to the health of others, shall not be employed as canteen staff.] [Substituted vide Punjab Government Gazette L.S.P. III dated 19.3.1991.]