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[Cites 0, Cited by 0] [Section 77A] [Entire Act]

State of Punjab - Subsection

Section 77A(1) in The Punjab Factory Rules, 1952

(1)Annual medical examination for the fitness of each member of the canteen staff who handles food-stuffs shall be carried out by the Factory Medical Officer or the Certifying Surgeon which should include the following :-
(i)Routine blood examination.
(ii)Routine and bacteriological testing of faces and urine for germs of dysentery and typhoid fever.
(iii)Any other examination including chest X-Ray that may be considered necessary by the factory medical officer or the Certifying Surgeon.