Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(n) in Bihar Education Code, 1961

(n)Local Committees -
(i)How many members are there on the committee ?
(ii)Is the monthly meeting of the committee held regularly ?
(iii)Are the school accounts put up before the members of the committee for their information and comments ?
(iv)Do the members help in the organisation of the school activities especially in the building construction, repair work, cultural programme, craft organisation, social education and khadi work ?