Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(i) in Rajasthan Finance Act, 2019 (i)in clause (b) of sub-section (1), for the existing punctuation mark appearing at the end, the punctuation mark shall be substituted, and the existing proviso shall be deleted;
