15. Amendment of section 10, Rajasthan Act No. 11 of 1951.
- In section 10 of the Principal Act -(i)in clause (b) of sub-section (1), for the existing punctuation mark appearing at the end, the punctuation mark shall be substituted, and the existing proviso shall be deleted;(ii)in clause (a) of sub-section (2), for the existing expression "clause (b) and clause (e)", the expression "clause (b)" shall be substituted; and(iii)in clause (b) of sub-section (2), for the existing expression "exhibited on", the expression "kept in" shall be substituted.
