Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Manipur - Subsection Section 38(18) in Manipur International University Act, 2018 (18)He is also empowered to perform any such other work as may from time to time be assigned to him by the Governing Board or by the Chancellor.
