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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The West Bengal State Council Of Higher Education Act, 1994.

(2)The classification and methods of recruitment, conditions of service, pay and allowance, disciplinary conduct and functions and responsibilities of the officers and other employees referred to in sub-section (1) shall be such as may be prescribed.