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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(c) in Cyberabad (Metropolitian Area) Police Act, 2004

(c)Any investigation, legal proceedings or remedy in respect of such penalty, for feature punishment and any such penalty, forfeiture or punishment may be imposed as if this Act had not been passed.