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State of Chattisgarh - Section

Section 5 in Chhattisgarh Municipal Corporation (Erection of Temporary Tower or Structure for Cellular Mobile Phone) Rules, 2010

5.

(1)A red signal light must be set atop every tower/relay station and a lightening conductor must be installed for every tower/relay station.
(2)Adequate arrangements must be made to prevent fire accidents.
(3)The air and noise pollution caused by the generator set near the tower must conform to the norms of Chhattisgarh State Environment Conservation Boards