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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3) in Chhattisgarh Municipal Corporation (Erection of Temporary Tower or Structure for Cellular Mobile Phone) Rules, 2010

(3)The air and noise pollution caused by the generator set near the tower must conform to the norms of Chhattisgarh State Environment Conservation Boards