Section 7(1)(c) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(c)The application shall comply with the Fire and Life safety provisions of the National Building Code of India, 2005 as amended from time to time.

Legal Document View