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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(1)On receipt of no objection certificate, the applicant shall submit an application for approval of the plan of the building existing or proposed to be constructed along with:-
(a)complete plans, elevation and sections of the premises in triplicate and of all erections or holdings thereon drawn corrects to a scale of one centimeter to a meter and showing the position of electrical machinery and detailed writing diagram duly signed by a licensed electrical contractor as prepared by an Engineer holding a degree in civil engineering recognized by the University Grants Commission or by holder of a diploma in civil engineering with experience for a period of not less than ten years in building construction;
(b)a plan (in single line) of the wiring in duplicate, a copy of which shall also be sent to the Chief Electrical Inspector to Government or an Officer deputed by Chief Electrical inspector to Government i.e. Deputy Electrical Inspector of concerned jurisdiction;
(c)The application shall comply with the Fire and Life safety provisions of the National Building Code of India, 2005 as amended from time to time.