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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(3)(b) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(b)and to permit Inspectors appointed by the Board to attend and be present at all or any of the qualifying or prior examinations.