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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(b) in The Haryana and Punjab Agricultural Universities Act, 1970

(b)Officers of the corresponding University
(i)Chancellor;
(ii)Vice-Chancellor;
(iii)Dean of Post-GraduateStudies;
(iv)Deans of the colleges;
(v)Director of Research;
(vi)Director of Agricultural Extension Education;
(vii)Director of Students Welfare;
(viii)Registrar;
(ix)Comptroller;
(x)Estate Officer;
(xi)Librarian; and
(xii)Such other persons in the service of the University as may be declared by the Statutes to be officers of the University.